Section 34(2) in The Bharathidasan University Act, 1981
(2)The Syndicate may, from time to time, make statutes and amend or repeal the statutes [* * *] [Omitted by the Bharathiar University and the Bharathidasan University (Amendment) Act, 1986 (Tamil Nadu Act 20 of 1986).] in the manner hereinafter provided in this section.
