State Consumer Disputes Redressal Commission
P.J. George, vs Union Bank Of India, Allepey Branch on 26 April, 2013
Daily Order
Kerala State Consumer Disputes Redressal Commission Vazhuthacaud,Thiruvananthapuram First Appeal No. A/12/689 (Arisen out of Order Dated 16/08/2012 in Case No. CC/12/152 of District Alappuzha) 1. P.J.GEORGE PUTHEN PARAMBIL HOUSE,SEA VIEW WARD,BAZZAR.P.O ALAPPUZHA KERALA ...........Appellant(s) Versus 1. UNION BANK OF INDIA ALAPPUZHA BRANCH,VADACANAL BRANCH,AMBALAPUZHA BRANCH ALAPPUZHA KERALA ...........Respondent(s) BEFORE: HON'ABLE MR. JUSTICE SRI P.Q.BARKATH ALI PRESIDENT PRESENT: ORDER
KERALA STATE CONSUMER DISPUTES REDRESSAL COMMISSION VAZHUTHACADU THIRUVANANTHAPURAM APPEAL NO: 689/12 ORDER DATED:26/04/2013 (Appeal filed against the order in C.C. No. 152/2012 on the file of CDRF, Aleppey, dt: 16.08.2012) PRESENT JUSTICE SHRI. P.Q. BARKATH ALI - PRESIDENT P.J. George, S/o. P.K. Joseph, Puthenparambil House, Sea-view ward, Bazzar. P.O., APPELLANT Alleppey-Municipality, Ambalapuzha Taluk. Alleppey.
(By Adv. Sri.P.K. Mathew & Othrs.) Vs.
1. Union Bank of India, Allepey Branch, Vadacanal South Bank Road, Mullakkal P.O., Ambalapuzha Taluk, Alleppey Municipality, Alleppey, R/by its Manager. RESPONDENTS
2. The Deputy General Manager, Union Bnak of India, Regional Office, Opposite The State Secretariate.
Thiruvananthapuram.
(By Adv. Sri. R. Jagadish Kumar & Othrs.) ORDER JUSTICE SHRI. P.Q. BARKATH ALI: PRESIDENT Counsel for the appellant is continuously absent and hence appeal dismissed for default.
JUSTICE P.Q. BARKATH ALI: PRESIDENT nb [HON'ABLE MR. JUSTICE SRI P.Q.BARKATH ALI] PRESIDENT