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[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

State of Telangana - Subsection

Section 4(1)(f) in Telangana State Sand Mining Rules, 2015

(f)Loading of sand from the stockyard shall be as per the approved capacity of the vehicle through weighment [or Volumetric] [Added by Telangana Notification No. G.O.MS. No. 30, dated 6.5.2015 (w.e.f. 8.1.2015).].