Rajasthan High Court - Jaipur
Ashish Kumar Todwal vs State Nrhm Ors on 12 April, 2022
Author: Sameer Jain
Bench: Sameer Jain
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No. 17371/2016
Ashish Kumar Todwal
----Petitioner
Versus
State Nrhm Ors
----Respondent
For Petitioner(s) : Mr. Tanveer Ahamad
For Respondent(s) : Mr. Prakhar Gupta for Dr. Vibhuti
Bhushan Sharma, AAG
HON'BLE MR. JUSTICE SAMEER JAIN
Order
12/04/2022
List the matter on 20.04.2022, as prayed by learned counsel
for the respondent.
Meanwhile, both the sides can exchange the relied upon judgment.
(SAMEER JAIN),J Arun/178 (Downloaded on 16/04/2022 at 10:18:08 PM) Powered by TCPDF (www.tcpdf.org)