Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Rajasthan High Court - Jaipur

Ashish Kumar Todwal vs State Nrhm Ors on 12 April, 2022

Author: Sameer Jain

Bench: Sameer Jain

                                              HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                          BENCH AT JAIPUR

                                                   S.B. Civil Writ Petition No. 17371/2016

                                   Ashish Kumar Todwal
                                                                                                        ----Petitioner
                                                                        Versus
                                   State Nrhm Ors
                                                                                                      ----Respondent


                                   For Petitioner(s)          :     Mr. Tanveer Ahamad
                                   For Respondent(s)          :     Mr. Prakhar Gupta for Dr. Vibhuti
                                                                    Bhushan Sharma, AAG



                                                  HON'BLE MR. JUSTICE SAMEER JAIN

                                                                         Order

                                   12/04/2022
                                         List the matter on 20.04.2022, as prayed by learned counsel

                                   for the respondent.

Meanwhile, both the sides can exchange the relied upon judgment.

(SAMEER JAIN),J Arun/178 (Downloaded on 16/04/2022 at 10:18:08 PM) Powered by TCPDF (www.tcpdf.org)