Supreme Court - Daily Orders
Doly Rani vs Manish Kumar Chanchal on 18 October, 2023
Author: B.V. Nagarathna
Bench: B.V. Nagarathna
ITEM NO.14 COURT NO.15 SECTION XVI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Transfer Petition (Civil) No.2043/2023
DOLY RANI Petitioner(s)
VERSUS
MANISH KUMAR CHANCHAL Respondent(s)
(IA No. 159308/2023 - EXEMPTION FROM FILING O.T.
IA No. 159307/2023 - STAY APPLICATION)
Date : 18-10-2023 This matter was called on for hearing today.
CORAM :
HON'BLE MRS. JUSTICE B.V. NAGARATHNA
HON'BLE MR. JUSTICE UJJAL BHUYAN
For Petitioner(s) Mr. Kumar Prashant, Adv.
Ms. Vanya Gupta, AOR
Ms. Aprajita Mishra, Adv.
Ms. Nancy Rai, Adv.
Ms. Himanshi Shakya, Adv.
Mr. Aditya Vaibhav Singh, Adv.
For Respondent(s) Ms. Rukhsana Choudhury, AOR
UPON hearing the counsel the Court made the following
O R D E R
On the request made by learned counsel for the respondent, three weeks’ time is granted to file counter-affidavit.
(KRITIKA TIWARI) (MALEKAR NAGARAJ)
SENIOR PERSONAL ASSISTANT COURT MASTER (NSH)
Signature Not Verified
Digitally signed by
Nisha Khulbey
Date: 2023.10.19
17:04:37 IST
Reason: