Supreme Court - Daily Orders
Nbcc (India) Limited vs Zillion Infraprojects Pvt. Ltd. on 18 April, 2023
Bench: B.R. Gavai, Vikram Nath
ITEM NO.31 COURT NO.8 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 7573-7574/2021
(Arising out of impugned final judgment and order dated 12-03-2021
in ARBP No. 44/2021 09-04-2021 in ARBP No. 44/2021 passed by the
High Court Of Delhi At New Delhi)
NBCC (INDIA) LIMITED Petitioner(s)
VERSUS
ZILLION INFRAPROJECTS PVT. LTD. Respondent(s)
(FOR ADMISSION and I.R. and IA No.67430/2021-EXEMPTION FROM FILING
C/C OF THE IMPUGNED JUDGMENT and IA No.67431/2021-EXEMPTION FROM
FILING AFFIDAVIT )
Date : 18-04-2023 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE B.R. GAVAI
HON'BLE MR. JUSTICE VIKRAM NATH
For Petitioner(s) Mr. Kiran Kumar Patra, AOR
Mr. Debarshi Bhadra, Adv.
For Respondent(s) Mr. Sumit Kumar, AOR
Mr. Rajesh Pathak, Adv.
Mrs. Kumari Supriya, Adv.
Mr. Hemant Kumar, Adv.
Mr. Ishank Gupta, Adv.
UPON hearing the counsel the Court made the following
O R D E R
1. In view of the letter circulated by learned counsel for the petitioner, list after three weeks.
(ASHA SUNDRIYAL) (ANJU KAPOOR)
ASTT. REGISTRAR-cum-PS COURT MASTER (NSH)
Signature Not Verified
Digitally signed by
ASHA SUNDRIYAL
Date: 2023.04.19
17:47:12 IST
Reason: