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Supreme Court - Daily Orders

Nbcc (India) Limited vs Zillion Infraprojects Pvt. Ltd. on 18 April, 2023

Bench: B.R. Gavai, Vikram Nath

     ITEM NO.31                           COURT NO.8                   SECTION XIV

                              S U P R E M E C O U R T O F          I N D I A
                                      RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)                  No(s).    7573-7574/2021

     (Arising out of impugned final judgment and order dated 12-03-2021
     in ARBP No. 44/2021 09-04-2021 in ARBP No. 44/2021 passed by the
     High Court Of Delhi At New Delhi)

     NBCC (INDIA) LIMITED                                                  Petitioner(s)

                                                     VERSUS

     ZILLION INFRAPROJECTS PVT. LTD.                   Respondent(s)
     (FOR ADMISSION and I.R. and IA No.67430/2021-EXEMPTION FROM FILING
     C/C OF THE IMPUGNED JUDGMENT and IA No.67431/2021-EXEMPTION FROM
     FILING AFFIDAVIT )

     Date : 18-04-2023 These petitions were called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE B.R. GAVAI
                         HON'BLE MR. JUSTICE VIKRAM NATH

     For Petitioner(s)              Mr. Kiran Kumar Patra, AOR
                                    Mr. Debarshi Bhadra, Adv.

     For Respondent(s)              Mr. Sumit Kumar, AOR
                                    Mr. Rajesh Pathak, Adv.
                                    Mrs. Kumari Supriya, Adv.
                                    Mr. Hemant Kumar, Adv.
                                    Mr. Ishank Gupta, Adv.

                          UPON hearing the counsel the Court made the following
                                             O R D E R

1. In view of the letter circulated by learned counsel for the petitioner, list after three weeks.

     (ASHA SUNDRIYAL)                                                (ANJU KAPOOR)
     ASTT. REGISTRAR-cum-PS                                         COURT MASTER (NSH)


Signature Not Verified

Digitally signed by
ASHA SUNDRIYAL
Date: 2023.04.19
17:47:12 IST
Reason: