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[Cites 0, Cited by 0] [Section 23(2)] [Section 23] [Entire Act]

Union of India - Subsection

Section 23(2)(a) in AADHAAR (AUTHENTICATION AND OFFLINE VERIFICATION) REGULATIONS, 2021

(a)the arrangements made by the requesting entity for maintenance and preservation of authenticationlogs and other documents in accordance with these regulations and procedures as may be specifiedby the Authority for this purpose;