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[Cites 0, Cited by 0] [Section 27(10)] [Section 27] [Entire Act]

Union of India - Subsection

Section 27(10)(a) in The Merchant Shipping (Crew Accommodation) Rules, 1960

(a)Each battery of water closets may consist of any number of separate compartments contained in properly constructed steel house with a minimum height of 1.98 metres from top of foot holds to the under side of beams.