Delhi High Court - Orders
Honda Cars India Ltd vs Deputy Comm. Of Income Tax & Anr on 3 February, 2026
$~19
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 8084/2016
HONDA CARS INDIA LTD. .....Petitioner
Through: Mr Harpreet Singh Ajmani and Mr.
Adwiteya Grover, Advs.
versus
DEPUTY COMM. OF INCOME TAX & ANR. .....Respondents
Through: Mr. Anurag Ojha, SSC, Ms Hemlata
Rawat and Mr. V.K. Saxena, JScs
CORAM:
HON'BLE MR. JUSTICE DINESH MEHTA
HON'BLE MR. JUSTICE VINOD KUMAR
ORDER
% 03.02.2026
List this case on 11.05.2026.
DINESH MEHTA, J.
VINOD KUMAR, J.
FEBRUARY 3, 2026/cd
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