Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Andhra Pradesh - Subsection

Section 8(3) in Andhra Pradesh Bangaru Talli Girl Child Promotion And Empowerment Rules, 2013

(3)Within 30 days from the date of updation of the database in the Central Registry, the Authentication Authorities in Schedule H shall verify and authenticate to the correctness or otherwise of the same.