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Tripura High Court

Rakhi Debbarma vs Sanghamitra Roy And Others on 10 April, 2018

Author: Ajay Rastogi

Bench: Ajay Rastogi

                                  Page 1 of 1


                        HIGH COURT OF TRIPURA
                              AGARTALA

                             RFA No.22 of 2016


Rakhi Debbarma
                                                           ----Petitioner(s)
                                   Versus

Sanghamitra Roy and others
                                                         ----Respondent(s)

For Petitioner(s) : Mr. D.R. Chowdhury, Advocate, Mr. S. Sarkar, Advocate.

For Respondent(s) : Mr. A.K. Bhowmik, Advocate General, Mr. Raju Datta, Advocate.

HON'BLE THE CHIEF JUSTICE MR. AJAY RASTOGI Order 10/04/2018 List the matter again tomorrow (11th April, 2018), as prayed.

CHIEF JUSTICE Dipesh