Tripura High Court
Rakhi Debbarma vs Sanghamitra Roy And Others on 10 April, 2018
Author: Ajay Rastogi
Bench: Ajay Rastogi
Page 1 of 1
HIGH COURT OF TRIPURA
AGARTALA
RFA No.22 of 2016
Rakhi Debbarma
----Petitioner(s)
Versus
Sanghamitra Roy and others
----Respondent(s)
For Petitioner(s) : Mr. D.R. Chowdhury, Advocate, Mr. S. Sarkar, Advocate.
For Respondent(s) : Mr. A.K. Bhowmik, Advocate General, Mr. Raju Datta, Advocate.
HON'BLE THE CHIEF JUSTICE MR. AJAY RASTOGI Order 10/04/2018 List the matter again tomorrow (11th April, 2018), as prayed.
CHIEF JUSTICE Dipesh