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[Cites 0, Cited by 0] [Section 105] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 105(5) in The Jammu and Kashmir Panchayati Raj Rules, 1996

(5)Procedure for voting. - The procedure as laid down in Chapter II of these rules shall apply for election of Chairman, Block Development Council so for as these may be applicable to such election.