Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Nagaland - Subsection

Section 2(19) in The Nagaland Excise Act, 1967

(19)"Zu and Rohi" mean any rice, millet, or other grain fermented, naturally from itself or with some foreign or artificial substance, whether mixed with any liquid or not and any liquid obtained therefrom, whether diluted or undiluted but does not include beer.