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Jammu & Kashmir High Court - Srinagar Bench

State Of Jk And Ors vs Nisar Ahmad Ganaie And Anr on 7 March, 2022

Author: Sanjay Dhar

Bench: Sanjay Dhar

                                                                  S. No. 121
                                                                  After Notice Matters
      IN THE HIGH C0URT 0F JAMMU & KASHMIR AND LADAKH
                         AT SRINAGAR

                                CrlA (AS) No. 4/2021
                                 CrlM No. 250/2021

State of JK and ors.                                   ...Petitioner(s)

Through: None

                                        Vs.

Nisar Ahmad Ganaie and anr.                                        ...Respondent(s)

Through: None

CORAM:
 HON'BLE MR JUSTICE SANJAY DHAR, JUDGE

                                     ORDER

07.03.2022 The Bar has suspended work on account of sad demise of Mr. Javaid Kawoosa, Senior Advocate.

Adjourned.

List on 15.04.2022.

(SANJAY DHAR) JUDGE SRINAGAR 07.03.2022 "Asif"