Jammu & Kashmir High Court - Srinagar Bench
State Of Jk And Ors vs Nisar Ahmad Ganaie And Anr on 7 March, 2022
Author: Sanjay Dhar
Bench: Sanjay Dhar
S. No. 121
After Notice Matters
IN THE HIGH C0URT 0F JAMMU & KASHMIR AND LADAKH
AT SRINAGAR
CrlA (AS) No. 4/2021
CrlM No. 250/2021
State of JK and ors. ...Petitioner(s)
Through: None
Vs.
Nisar Ahmad Ganaie and anr. ...Respondent(s)
Through: None
CORAM:
HON'BLE MR JUSTICE SANJAY DHAR, JUDGE
ORDER
07.03.2022 The Bar has suspended work on account of sad demise of Mr. Javaid Kawoosa, Senior Advocate.
Adjourned.
List on 15.04.2022.
(SANJAY DHAR) JUDGE SRINAGAR 07.03.2022 "Asif"