Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(d) in Tamil Nadu Panchayats (Opening and Maintenance of Market) Rules, 2000

(d)"public market" means a market opened and maintained either by the village panchayat or the panchayat union;