Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 816A] [Entire Act] Bengal Presidency - Subsection Section 816A(c) in Police Regulations, Bengal , 1943 (c)If in any case, the certificate granted by a registered medical practitioner is found on enquiry to be false the fact shall be reported to the Council of Medical Registration.
