Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of West Bengal - Section Section 264 in The West Bengal Motor Vehicles Rules, 1989 264. [* * *] [Rule 264 omitted vide clause 2(18) of the Notification No. 5305-WT/6M-21/2002 dated 12.12.2003 (w e.f. 16.12.2003).]
