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[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

State of Tamilnadu - Subsection

Section 3(1)(m) in Tamil Nadu Pension Rules, 1978

(m)[ 'pension' includes gratuity except when the term pension is used in contradistinction to gratuity but does not include dearness allowance;] [Definition (m) substituted for 'pension ' includes gratuity except when the term pension is used in contradistinction to gratuity;' in G.O.Ms.No.902, Finance (Pension) Department, dated 26-11-1992.]