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[Cites 0, Cited by 0] [Section 32] [Entire Act]

Union of India - Subsection

Section 32(2) in Central Electricity Regulatory Commission (Terms and Conditions of Tariff) Regulations, 2014

(2)The capacity charge payable to a pumped storage hydro generating station for a calendar month shall be:(AFC x NDM / NDY) (in Rupees), if actual Generation during the month is >= 75 % of the Pumping Energy consumed by the station during the month and {(AFC x NDM / NDY) x (Actual Generation during the month during peak hours/ 75% of the Pumping Energy consumed by the station during the month) (in Rupees)}, if actual Generation during the month is < 75 % of the Pumping Energy consumed by the station during the month.Where,AFC = Annual fixed cost specified for the year, in RupeesNDM = Number of days in the monthNDY = Number of days in the yearProvided that there would be adjustment at the end of the year based on actual generation and actual pumping energy consumed by the station during the year.