Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] Union of India - Section Section 1 in The Oudh Laws Act, 1876 1. Short title. This Act may be called the Oudh Laws Act, 1876 . Local extent. It extends only to 1 Oudh; Commencement. And it shall come into force on the passing thereof.
