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State of Bihar - Section

Section 11 in Bihar State Public Health Engineering Department Research Cadre Rules, 2016

11. Probation and Training.

- The staff/officer appointed by direct recruitment shall remain on probation for a period of two years from the date of his joining, in which a period of 3 months for training will include. In case of service not found satisfactory in the probation period, it may be extended for 6 months twice, i.e. maximum one year. Training shall have to taken at the State Level Laboratory in the department. As per necessity, the concerned Govt. Servant/ Officer may be sent to outside the State in any Institute for undertaking training.