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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Assam - Subsection

Section 13(3) in The Assam Evacuee Property Act, 1951

(3)In the event of a vacancy occurring in the office of any member of the Committee, other than the President by death, resignation, removal or otherwise, the State Government shall fill-up the vacancy in the manner provided in sub-section (3) of Section 12.