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State of Punjab - Section

Section 10 in Punjab Reservation for the Offices of Sarpanches of Gram Panchayats and Chairmen and Vice-Chairmen of Panchayat Samitis and Zila Parishads Rules, 1994

10. Interpretation.

- If any question arises regarding interpretation of these rules otherwise than in connection with an election petition which has actually been presented, it shall be decided by the Government, whose decision shall be final.