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[Cites 0, Cited by 0] [Section 31] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 31(2) in Arunachal Pradesh Water Resources Regulatory Authority Act, 2006

(2)Pending making of the regulations by the Authority with the approval of the State Government, the existing rules and procedures shall be followed by the Authority for carrying out its functions.