Madhya Pradesh High Court
Dinesh @Matka vs The State Of Madhya Pradesh on 19 November, 2018
1 MCRC-46019-2018
The High Court Of Madhya Pradesh
MCRC-46019-2018
(DINESH @MATKA Vs THE STATE OF MADHYA PRADESH)
1
Jabalpur, Dated : 19-11-2018
Shri B.K. Upadhyay, learned counsel for the applicants.
Shri A.N. Gupta, learned G.A. for the respondent/State.
Case diary is not available today. Learned G.A. for the respondent/State is directed to make available the case diary on the next date of hearing.
List the matter on 22.11.2018.
(RAJENDRA KUMAR SRIVASTAVA) JUDGE sp Digitally signed by SAVITRI PATEL Date: 24/11/2018 12:01:04