Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tamilnadu - Section Section 25 in Tamil Nadu Fire Service Act, 1985 25. Police-Officers to aid. - It shall be the duty of Police-Officers of all ranks to aid the Members of Fire Service in the discharge of their duties under this Act.
