Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Andhra Pradesh - Subsection Section 4(e) in Andhra Pradesh Fiscal Responsibility and Budget Management Act, 2005 (e)efficiency in the design and implementation of the fiscal policy and in managing the assets and liabilities of the public sector balance sheet.
