Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 41 in The Port Rules for the Port of Bombay 41. All vessels of whatever rig or denomination, when under way or at anchor in port, shall exhibit the lights as prescribed in International Regulations for preventing collisions at Sea.
