Madhya Pradesh High Court
Amar Singh Yadav vs The State Of Madhya Pradesh on 30 September, 2022
Author: Sujoy Paul
Bench: Sujoy Paul
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR MCRC No. 21785 of 2022 (AMAR SINGH YADAV Vs THE STATE OF MADHYA PRADESH) Dated : 30-09-2022 Parties through their counsel.
As jointly prayed by learned counsel for the parties, list the matter in the week commencing 11.10.2022.
(SUJOY PAUL) (PRAKASH CHANDRA GUPTA)
JUDGE JUDGE
RC
Signature Not Verified
SAN
Digitally signed by RASHMI TIKARAM
CHIKANE
Date: 2022.09.30 15:36:51 IST