Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Maharashtra - Section

Section 1 in The Maharashtra Tax on the Entry of Goods into Local Areas Act, 2002

1. Short title, extent and commencement.

(1)This Act may be called the Maharashtra Tax on the Entry of Goods into Local Areas Act, 2002.
(2)It extends to the whole of the State of Maharashtra.
(3)It shall be deemed to have come into force on the 1st October 2002.