Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Uttar Pradesh - Section

Section 22 in The U.P. Economizer Rules, 1959

22. Unreported accidents.

- If in the course of an inspection or at any other time, the Inspector discovers damage which comes within the definition of an accident, but which has been reported he shall report the fact at once to the Chief Inspector for such action as he deems fit.