Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 41 in Rajasthan Stamp Rules, 1955 41. Discontinued stamp not to be sold. - No vendor shall sell any stamp the use of which has been ordered by competent authority to be discontinued.
