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[Cites 0, Cited by 0] [Section 65] [Entire Act]

State of Bihar - Subsection

Section 65(4) in Bihar Factories Rules, 1950

(4)There shall be displayed in the ambulance room or dispensary a notice giving the name, address and telephone number of the Medical Officer Incharge and the hours during which he is on duty at the time in the ambulance room. The name of the nearest hospital and its telephone number shall also be mentioned prominently in the said notice.