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State of Uttar Pradesh - Section

Section 16 in The U.P. Antarim Zila Parishad Act, 1958

16. Delegation.

- Notwithstanding anything in the U.P. District Board Act, 1922 the Antarim Zila Parishad may delegate any of its powers and functions to the Adhyaksh or to such other authority as may be prescribed by rules and the Adhyaksha may delegate any of his powers and functions to the Upadhyaksh.