Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Assam - Section Section 12 in Assam Ease of Doing Business Act, 2016 12. Powers to engage or outsource person. - The Single Window Agency may engage or outsource any person or persons while performing its activities with the approval of the Executive Committee.
