Section 10(1)(c) in The National Iron And Steel Company Limited (Acquisition And Transfer Of Undertakings) Act, 1984

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State of West Bengal - Subsection

Section 10(1)(c) in The National Iron And Steel Company Limited (Acquisition And Transfer Of Undertakings) Act, 1984

(c)where no direction referred to in clause (a) or declaration under clause (b) has been given or made, vest in one or more Custodians appointed by the State Government under sub-section (2),

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State of West Bengal - Subsection

Section 10(1)(c) in The National Iron And Steel Company Limited (Acquisition And Transfer Of Undertakings) Act, 1984