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[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

State of West Bengal - Subsection

Section 4(1)(e) in The West Bengal Public Libraries Act, 1979

(e)[two representatives] [Words substituted for the words 'one representative' by W.B. Act 24 of 1985.] of the employees of the libraries that will come under the purview of this Act to be elected in the manner prescribed;