Section 40(4)(ii) in United Bank of India (Employees') Pension Regulations, 1995

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Union of India - Subsection

Section 40(4)(ii) in United Bank of India (Employees') Pension Regulations, 1995

(ii)four thousand eight hundred rupees per mensem only in respect of employees who retired or died on or after the 1stday of November, 1992(in the case of workmen) or on or after 1stday of July, 1993(in the case of officers); and

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Union of India - Subsection

Section 40(4)(ii) in United Bank of India (Employees') Pension Regulations, 1995