Delhi High Court - Orders
State Of Nct Delhi vs Laxmi Narayan @ Lalla & Ors on 8 February, 2019
Author: Chander Shekhar
Bench: Chander Shekhar
$~4
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.REV.P. 470/2018
STATE OF NCT DELHI ..... Petitioner
Through: Mr. Ashish Dutta, APP
versus
LAXMI NARAYAN @ LALLA & ORS .... Respondents
Through
CORAM:
HON'BLE MR. JUSTICE CHANDER SHEKHAR
ORDER
% 08.02.2019 Renotify on 27.3.2019.
CHANDER SHEKHAR, J FEBRUARY 08, 2019 tp