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Delhi High Court - Orders

State Of Nct Delhi vs Laxmi Narayan @ Lalla & Ors on 8 February, 2019

Author: Chander Shekhar

Bench: Chander Shekhar

$~4
*     IN THE HIGH COURT OF DELHI AT NEW DELHI
+     CRL.REV.P. 470/2018
      STATE OF NCT DELHI                   ..... Petitioner
                      Through: Mr. Ashish Dutta, APP

                       versus

      LAXMI NARAYAN @ LALLA & ORS   .... Respondents
                   Through
      CORAM:
      HON'BLE MR. JUSTICE CHANDER SHEKHAR
                   ORDER

% 08.02.2019 Renotify on 27.3.2019.

CHANDER SHEKHAR, J FEBRUARY 08, 2019 tp