Delhi High Court - Orders
Friends Of Rajouri Garden Environment ... vs South Delhi Municipal Corporation on 23 January, 2019
Author: Rekha Palli
Bench: Rekha Palli
$~21
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 4691/2018 &CM APPLs. 18040/2018, 22096/2018,
49792-49793/2018
FRIENDS OF RAJOURI GARDEN ENVIRONMENT (REGD.) &
ANR. ..... Petitioner
Through Mr.Rohan Thawani with Mr.Iqram
Govind Singh, Advs for P-1.
Mr.Sachin Chopra with Ms.Astha Gupta, Advs for
P-2.
versus
SOUTH DELHI MUNICIPAL CORPORATION ..... Respondent
Through Mr.Sanjay Poddar, Sr.Adv with
Ms.Ruchi Jain, Advs.
CORAM:
HON'BLE MS. JUSTICE REKHA PALLI
ORDER
% 23.01.2019 On 09.01.2019 the arguments of the petitioner no.1 were concluded but arguments on behalf of the petitioner no.2 and the respondent are yet to commence.
In these circumstances, the matter is released from part heard. List on 29.01.2019 before the Roster Bench.
REKHA PALLI, J JANUARY 23, 2019 sr