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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Maharashtra - Subsection

Section 18(8) in The Maharashtra Animal and Fishery Sciences University Act, 1998

(8)The Registrar shall exercise such other powers and perform such other duties as are laid down under this Act or may be conferred or imposed on him by the Statues or by the Vice-Chancellor.