Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 24] [Entire Act] State of Odisha - Subsection Section 24(a) in The Orissa Grama Rakshi Rules, 1969 (a)The punishment specified in Column (1) below may be imposed on a Grama Rakshi by the authorities mentioned in column (2) against each thereof :
