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Union of India - Section

Section 1 in The National Council for Teacher Education (Manner of Appointment and Qualifications of Vice Chairperson) Rules, 2012

1. Short title and commencement.

(1)These rules may be called the National Council for Teacher Education (Manner of Appointment and Qualifications of Vice Chairperson) Rules, 2012.
(2)They shall come into force on the date of their publication in the Official Gazette.