Section 2(va) in The M.P. Nagar Tatha Gram Nivesh Adhiniyam, 1973
(va)[ "transfer of the development rights (TDR)" means making available certain amount of additional built-up area in lieu of the area relinquished or surrendered by the owner of the land, so that he can use extra built-up area either himself or transfer it to another in need of the extra built-up area;] [Inserted by M.P. Act No. 14 of 2017, dated 20.4.2017.]
