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[Cites 0, Cited by 0] [Section 29(2)] [Section 29] [Entire Act]

State of Punjab - Subsection

Section 29(2)(ii) in The Punjab Pre-Natal Diagnostic Techniques (Control and Regulation) Act, 1994

(ii)the form and manner of application for registration, records to be maintained, consent of a patient to be obtained at registered genetic clinic or genetic laboratory or genetic counselling centre;