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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Odisha - Subsection

Section 13(2) in The Orissa Veterinary Practitioners Rules, 1976

(2)The President shall invite the members present at the meeting to make their nominations for the office of the Vice-President. Every such nomination shall be supported by another member present at the meeting as seconder :Provided that no one member shall nominate or second more than one person for the office of the Vice-President.