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State of Tamilnadu - Section

Section 56E in Tamil Nadu Forest Act, 1882

56E. Power to amend Schedule.

(1)The Government may, by notification, add any timber to, or omit any timber from, the Schedule.'
(2)All references made in this Act to the Schedule shall be construed as references to the said Schedule as for the time being amended in exercise of the powers conferred by this section.]