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[Cites 0, Cited by 0] [Section 43] [Entire Act]

State of Maharashtra - Subsection

Section 43(1) in The Maharashtra Ancient Monuments and Archaeological Sites and Remains Act, 1960

(1)the Ancient Monuments Preservation Act, 1904, in its application to the State of Maharashtra and in so far as it relates to entry 12 in List II and entry 40 in List III in the Seventh Schedule to the Constitution;