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Supreme Court - Daily Orders

Unibros vs All India Radio on 21 August, 2020

Bench: Rohinton Fali Nariman, Navin Sinha, Indira Banerjee

     ITEM NO.9                             Court No. 4          SECTION XIV
                                   (Through Video Conferencing)
                              S U P R E M E C O U R T O F I N D I A
                                      RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C) No. 8791/2020

     (Arising out of impugned final judgment and order dated 09-12-2019
     in FAOOS No. 229/2010 passed by the High Court of Delhi at New
     Delhi)

     UNIBROS                                                         Petitioner(s)

                                                 VERSUS

     ALL INDIA RADIO                                                 Respondent(s)

     (FOR ADMISSION)

     Date : 21-08-2020 This petition was called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
                         HON'BLE MR. JUSTICE NAVIN SINHA
                         HON'BLE MS. JUSTICE INDIRA BANERJEE

     For Petitioner(s)
                                   Mr.   P. S. Narsimha, Sr. Adv.
                                   Ms.   Rajeshwari H., Adv.
                                   Mr.   Jagdish Vatsa, Adv.
                                   Ms.   Nupur Goswami, Adv.
                                   Mr.   Ankit Shah, Adv.
                                   Mr.   Sachin Gupta, AOR

     For Respondent(s)


                         UPON hearing the counsel the Court made the following
                                            O R D E R

Issue notice.

(NIDHI AHUJA) (NISHA TRIPATHI) AR-cum-PS BRANCH OFFICER Signature Not Verified Digitally signed by INDU MARWAH Date: 2020.08.21 15:43:55 IST Reason: