Supreme Court - Daily Orders
Unibros vs All India Radio on 21 August, 2020
Bench: Rohinton Fali Nariman, Navin Sinha, Indira Banerjee
ITEM NO.9 Court No. 4 SECTION XIV
(Through Video Conferencing)
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No. 8791/2020
(Arising out of impugned final judgment and order dated 09-12-2019
in FAOOS No. 229/2010 passed by the High Court of Delhi at New
Delhi)
UNIBROS Petitioner(s)
VERSUS
ALL INDIA RADIO Respondent(s)
(FOR ADMISSION)
Date : 21-08-2020 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
HON'BLE MR. JUSTICE NAVIN SINHA
HON'BLE MS. JUSTICE INDIRA BANERJEE
For Petitioner(s)
Mr. P. S. Narsimha, Sr. Adv.
Ms. Rajeshwari H., Adv.
Mr. Jagdish Vatsa, Adv.
Ms. Nupur Goswami, Adv.
Mr. Ankit Shah, Adv.
Mr. Sachin Gupta, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Issue notice.
(NIDHI AHUJA) (NISHA TRIPATHI) AR-cum-PS BRANCH OFFICER Signature Not Verified Digitally signed by INDU MARWAH Date: 2020.08.21 15:43:55 IST Reason: