Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] Union of India - Section Section 1 in Adoption Regulations, 2017 1. Short title and commencement. (1)These regulations may be called Adoption Regulations, 2017.(2)They shall come into force on the 16th January, 2017.
